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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1) in The Prevention Of Cruelty To Animals Act, 1313 F

(1)Every person who is or may be employed under this Act shall be deemed to be a Government servant and no prosecution or any other proceeding shall lie against any Government servant with respect to an act or anything done or intended to be done under this Act or the rules made under this Act.