Supreme Court - Daily Orders
Umar Khalid vs State Of Nct Of Delhi on 24 January, 2024
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.115 COURT NO.13 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s).2826/2023
UMAR KHALID Appellant(s)
VERSUS
STATE OF NCT OF DELHI Respondent(s)
(IA No. 103150/2023 - EXEMPTION FROM FILING O.T., IA No. 94339/2023
- EXEMPTION FROM FILING O.T. AND IA No. 103149/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
W.P.(Crl.) No. 88/2022 (X)
(FOR ADMISSION and IA No.33503/2022-EXEMPTION FROM FILING O.T.)
W.P.(Crl.) No. 513/2023 (X)
W.P.(C) No. 164/2021 (PIL-W)
(FOR ADMISSION)
W.P.(Crl.) No. 470/2021 (X)
W.P.(Crl.) No. 504/2021 (X)
(IA No. 156827/2021 - STAY APPLICATION)
W.P.(C) No. 1377/2021 (X)
W.P.(C) No. 230/2022 (PIL-W)
(FOR ADMISSION)
W.P.(Crl.) No. 79/2022 (X)
(FOR ADMISSION)
W.P.(Crl.) No. 80/2022 (X)
W.P.(Crl.) No. 78/2022 (X)
Signature Not Verified
Digitally signed by
RAVI ARORA
Date: 2024.01.25
(FOR ADMISSION)
10:32:55 IST
Reason:
Date : 24-01-2024 These matters were called on for hearing today.
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CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Mr. Arvind Datar, Sr. Adv.
Ms. Nisha Bhambhani, Adv.
Mr. Rajat Arora, AOR
Mr. Rahul Unnikrishnan, Adv.
Mr. Harshvardhan Kotta, Adv.
Mr. Raghav Kohli, Adv.
Mr. Rohan Alva, Adv.
Ms. Gayatri T., Adv.
Ms. Mariya Shahab, Adv.
Mr. Nibin Louis, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Swapnil Anil Walde, Adv.
Mr. Prashant Bhushan, AOR
Mr. C. U. Singh, Sr. Adv.
Mr. Trideep Pais, Sr. Adv.
Ms. Sanya Kumar, Adv.
Mr. Sahil Ghai, Adv.
Mr. N. Sai Vinod, AOR
Ms. Aparajita Jamwal, Adv.
Ms. Aparajitha Jamwal, Adv.
Mr. Abhik Chimni, Adv.
Ms. Bidya Mohanty, Adv.
Ms. Viddusshi Shandliya, Adv.
Mr. Amjid Maqbool, Adv.
Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Jaimon Andrews, Adv.
Mr. Shahrukh Alam, Adv.
Mr. Ameen Haran K., Adv.
Mr. Piyo Harold Jaimon, Adv.
Mr. Firdouse C.P., Adv.
Mr. A. Karthik, AOR
Ms. Sumita Hazarika, AOR
For Respondent(s) Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Saurabh Tripathi, Adv.
Mr. S.V. Raju, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Zoheb Hussain, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
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Mr. Annam Venkatesh, Adv.
Mr. Rajat Nair, Adv.
Mr. S V Raju, A.S.G.
Dr. Reeta Vasishta, Adv.
Mr. Shantanu Sharma, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Rajat Nair, Adv.
Mr. Arvind Kumar Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 31.01.2024, high on the board.
(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH) 3