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Supreme Court - Daily Orders

Umar Khalid vs State Of Nct Of Delhi on 24 January, 2024

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

     ITEM NO.115                   COURT NO.13                 SECTION II-C

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                            Criminal Appeal No(s).2826/2023

     UMAR KHALID                                              Appellant(s)

                                          VERSUS

     STATE OF NCT OF DELHI                                    Respondent(s)

     (IA No. 103150/2023 - EXEMPTION FROM FILING O.T., IA No. 94339/2023
     - EXEMPTION FROM FILING O.T. AND IA No. 103149/2023 - PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     WITH

     W.P.(Crl.) No. 88/2022 (X)

     (FOR ADMISSION and IA No.33503/2022-EXEMPTION FROM FILING O.T.)

     W.P.(Crl.) No. 513/2023 (X)

     W.P.(C) No. 164/2021 (PIL-W)

     (FOR ADMISSION)

     W.P.(Crl.) No. 470/2021 (X)

     W.P.(Crl.) No. 504/2021 (X)

     (IA No. 156827/2021 - STAY APPLICATION)

     W.P.(C) No. 1377/2021 (X)

     W.P.(C) No. 230/2022 (PIL-W)

     (FOR ADMISSION)

     W.P.(Crl.) No. 79/2022 (X)
     (FOR ADMISSION)

     W.P.(Crl.) No. 80/2022 (X)

     W.P.(Crl.) No. 78/2022 (X)
Signature Not Verified

Digitally signed by
RAVI ARORA
Date: 2024.01.25
     (FOR ADMISSION)
10:32:55 IST
Reason:




     Date : 24-01-2024 These matters were called on for hearing today.

                                           1
CORAM :   HON'BLE MS. JUSTICE BELA M. TRIVEDI
          HON'BLE MR. JUSTICE UJJAL BHUYAN

For Appellant(s)    Mr. Arvind Datar, Sr. Adv.
                    Ms. Nisha Bhambhani, Adv.
                    Mr. Rajat Arora, AOR
                    Mr. Rahul Unnikrishnan, Adv.
                    Mr. Harshvardhan Kotta, Adv.
                    Mr. Raghav Kohli, Adv.
                    Mr. Rohan Alva, Adv.
                    Ms. Gayatri T., Adv.
                    Ms. Mariya Shahab, Adv.
                    Mr. Nibin Louis, Adv.

                    Mr. Sandeep Sudhakar Deshmukh, AOR
                    Mr. Nishant Sharma, Adv.
                    Mr. Swapnil Anil Walde, Adv.

                    Mr. Prashant Bhushan, AOR

                    Mr. C. U. Singh, Sr. Adv.
                    Mr. Trideep Pais, Sr. Adv.
                    Ms. Sanya Kumar, Adv.
                    Mr. Sahil Ghai, Adv.
                    Mr. N. Sai Vinod, AOR
                    Ms. Aparajita Jamwal, Adv.
                    Ms. Aparajitha Jamwal, Adv.
                    Mr. Abhik Chimni, Adv.
                    Ms. Bidya Mohanty, Adv.
                    Ms. Viddusshi Shandliya, Adv.
                    Mr. Amjid Maqbool, Adv.

                    Mr. Huzefa Ahmadi, Sr. Adv.
                    Mr. Jaimon Andrews, Adv.
                    Mr. Shahrukh Alam, Adv.
                    Mr. Ameen Haran K., Adv.
                    Mr. Piyo Harold Jaimon, Adv.
                    Mr. Firdouse C.P., Adv.
                    Mr. A. Karthik, AOR

                    Ms. Sumita Hazarika, AOR

For Respondent(s)   Mr. Shuvodeep Roy, AOR
                    Mr. Kabir Shankar Bose, Adv.
                    Mr. Saurabh Tripathi, Adv.

                    Mr. S.V. Raju, A.S.G.
                    Mr. Mukesh Kumar Maroria, AOR
                    Mr. Zoheb Hussain, Adv.
                    Mr. Padmesh Mishra, Adv.
                    Mr. Arkaj Kumar, Adv.


                                 2
                    Mr. Annam Venkatesh, Adv.
                    Mr. Rajat Nair, Adv.

                    Mr. S V Raju, A.S.G.
                    Dr. Reeta Vasishta, Adv.
                    Mr. Shantanu Sharma, Adv.
                    Mr. Zoheb Hussain, Adv.
                    Mr. Padmesh Mishra, Adv.
                    Mr. Arkaj Kumar, Adv.
                    Mr. Annam Venkatesh, Adv.
                    Mr. Rajat Nair, Adv.
                    Mr. Arvind Kumar Sharma, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 31.01.2024, high on the board.

(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) COURT MASTER (NSH) 3