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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(2)(b) in The U.P. Water Management And Regulatory Commission Act, 2008

(b)Determination of the functions to be assigned to licensees and other persons involved in the purchase, distribution or supply of water, the manner in which such functions shall be discharged and the procedures to be adopted and enforced in regard to the operation and maintenance of water supply system;