Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 37] [Section 2] [Entire Act] Union of India - Subsection Section 2(19) in The Customs Act, 1962 (19)"export goods" means any goods which are to be taken out of India to a place outside India;
