Kerala High Court
Surendran C.N vs The Assistant Registrar Of Co-Op ...
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
THURSDAY, THE 7TH DAY OF JUNE 2018 / 17TH JYAISHTA, 1940
WP(C).No. 8236 of 2015
PETITIONER:
SURENDRAN C.N.,
AGED 43 YEARS, S/O.NARAYANAN,
CHEMBAKASSERIL VEETTIL, KOOMBANMALA,
EZHUKUMVAYAL P.O, NEDUMKANDOM,
IDUKKI DT.
BY ADV.SRI.S.SACHITHANANDA PAI
RESPONDENTS:
1. THE ASSISTANT REGISTRAR OF CO-OP SOCIETIES,
SPECIAL SALE OFFICER, M A C D BANK LTD NO.K 352,
NEDUMKANDOM-685 553
2. M C A D BANK LTD K 352,
REP. BY ITS MANAGER,
NEDUMKANDOM-685 553
R1 BY GOVERNMENT PLEADER SRI.RON BASTIAN
R2 BY ADV.SRI.K.M.KURIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 07-06-2018,THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
sts
11/6/2018
WP(C).No. 8236 of 2015 (D)
APPENDIX
PETITIONER(S)' EXHIBITS
EXT.P1:- COPY OF THE SALE DEED NO.2466/99 OF S R O, KATTAPPANA.
EXT.P2:- TRUE COPY OF THE NOTICE DTD 24/6/2014 OF THE RESPONDENTS
RESPONDENT'S EXHIBITS:
EXT.R2(A):- COPY OF THE GEHAN, DATED 28/06/13
EXT.R2(B):- COPY OF THE GEHAN, DATED 27/06/13
EXT.R2(C):- COPY OF THE NOTICE, DATED 6/9/13
EXT.R2(D):- COPY OF THE NOTICE, DATED 6/9/13
/TRUE COPY/
P.A.TO JUDGE
sts
11/6/2018
P.V.ASHA
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W.P.(C) No. 8236 OF 2015
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Dated this the 7th day of June 2018
JUDGMENT
Learned counsel for the petitioner submits that petitioner is no more.
Accordingly, writ petition is dismissed.
Sd/-
P.V.ASHA JUDGE uu 08/06/2018 //TRUE COPY// PA TO JUDGE