Supreme Court - Daily Orders
Oil And Natural Gas Corporation Ltd. vs Jindal Drilling And Industries Ltd. on 1 March, 2016
ITEM NO.56 REGISTRAR COURT. 2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Transfer Petition(s)(Civil) No(s). 1306-1309/2015
OIL AND NATURAL GAS CORPORATION LTD. Petitioner(s)
VERSUS
JINDAL DRILLING AND INDUSTRIES LTD. Respondent(s)
(with appln. (s) for ad-interim ex-parte stay and office report)
Date : 01/03/2016 These petitions were called on for hearing today.
For Petitioner(s) Mr. Vishnu Sharma,Adv.
Mr. K. R. Sasiprabhu,Adv.
For Respondent(s) Mr. Jyoti Mendiratta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time is given to the Ld. Counsel for the sole respondent to file the counter affidavit.
List again on 22.4.2016.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.03.01 16:34:18 SCT Reason: