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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vi) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(vi)"CT-VT or CT-PT Set" means equipment comprising of both Current Transformer and Voltage Transformer.