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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(b) in The U.P. Promotion and Protection of Fruit Trees (Regulation of Harmful Establishments and Housing Schemes) Act, 1985

(b)to discontinue or stop installation or stop construction of harmful establishment or execution of any housing scheme in contravention of the provisions of Section 5 ;