Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(2) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(2)Any organisation desiring recognition under the Act shall make an application to the Competent Authority, who shall after due inquiry, recommend the State Govern-ment for such recognition.