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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 2 in The Chennai City Tenants Protection Rules, 1970

2.

In these rules,-
(i)"Act" means the Chennai City Tenants' Protection Act, 1921 (Tamil Nadu Act III of 1922);
(ii)"Fee" means the fee prescribed under these rules;
(iii)"Section" means a section of the Act.