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Madras High Court

Rama vs The Director on 10 February, 2026

Author: Krishnan Ramasamy

Bench: Krishnan Ramasamy

                                                                                       WP(MD). No.5432 of 2024


                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                  Date : 10/02/2026

                                                         CORAM

                                  The Hon`ble Mr.Justice KRISHNAN RAMASAMY

                                            WP(MD). No.5432 of 2024

                     Rama                                                              ... Petitioner

                                                              Vs

                     1. The Director,
                     Tamilnadu State Social Welfare Department,
                     Chennai..

                     2. The Collector,
                     Collector Office,
                     Thenkasi District..

                     3. The District Social Welfare Officer,
                     District Social Welfare Office,
                     Thenkasi District..

                     4. The Block Development Officer,
                     Block Development Office,
                     Sankarankovil,
                     Thenkasi District..

                     5. The Chairman and Managing Director,
                     Tamilnadu Power Finance and
                           Infrastructure Development Corporation Ltd.,
                     Tufdco-Powerfin Tower,
                     490/3-4, Annasalai, Nandanam,
                     Chennai -.                                        ... Respondents


                     1/4




https://www.mhc.tn.gov.in/judis              ( Uploaded on: 12/02/2026 03:55:11 pm )
                                                                                            WP(MD). No.5432 of 2024


                     PRAYER :- Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus directing
                     respondents to release and disburse the scheme amount deposited under
                     Female Child Protection Scheme in CAA410279, CAA410280 in the of
                     petitioners daughters namely Subalakshmi and Kiruba by considering the
                     petitioners representation dated 06.11.2023 and 08.01.2024 within a
                     stipulated time
                                       For Petitioner  : Mr.P.Ponraj
                                       For Respondents : Mr.C.Shanmugavel for R1 to R4
                                                       Addl. Government Pleader
                                                       No appearance for R5

                                                              ORDER

The writ petition has been filed for a mandamus to direct the respondents to release and disburse the scheme amount deposited under Female Child Protection Scheme in CAA410279, CAA410280 in the of petitioners daughters namely Subalakshmi and Kiruba by considering the petitioners representation dated 06.11.2023 and 08.01.2024 within a stipulated time.

2. When the writ petition is taken up for hearing, the learned Additional Government Pleader would submit that they have already disburse the scheme amount and that the prayer has become infructuous.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/02/2026 03:55:11 pm )  WP(MD). No.5432 of 2024 The said submission is recorded.

3. Recording the said submission, the writ petition is dismissed as having become infructuous. No costs.

10.02.2026 NCC : Yes/No Index : Yes/No RR To

1. The Director, Tamilnadu State Social Welfare Department, Chennai..

2. The Collector, Collector Office, Thenkasi District..

3. The District Social Welfare Officer, District Social Welfare Office, Thenkasi District..

4. The Block Development Officer, Block Development Office, Sankarankovil, Thenkasi District..

https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/02/2026 03:55:11 pm )  WP(MD). No.5432 of 2024 KRISHNAN RAMASAMY, J RR ORDER IN WP(MD) No.5432 of 2024 Date : 10/02/2026 4/4 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/02/2026 03:55:11 pm )