Orissa High Court
Bichitra Bag vs The Secy. Opsc on 12 January, 2026
IN THE HIGH COURT OF ORISSA AT CUTTACK
I.A. No.946/2022 arising out of disposed of WPC(OAC) No.4559
of 2016
Bichitra Bag ..... Petitioner
Represented by Adv. -
None
-versus-
The Secy. OPSC, Odisha & ..... Opposite Parties
Another
Represented by Adv. -
Mr. G. Mohanty, SC
CORAM:
MR. JUSTICE ANANDA CHANDRA BEHERA
ORDER
12.01.2026 Order No.
05. 1. This matter is taken up through hybrid mode.
2. None appears from the side of the petitioner.
3. Therefore, list this I.A. on 23.02.2026 making it clear that, if on the next date, none will prosecute this I.A., this I.A. shall be disposed of as per law.
(ANANDA CHANDRA BEHERA) Judge Rati Ranjan Signature Not Verified Digitally Signed Signed by: RATI RANJAN NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 14-Jan-2026 16:19:51 Page 1 of 1.