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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in Customs Tariff (Identification and Assessment of Safeguard Measures) Rules, 1997

(b)a statement on the efforts being taken, or planned to be taken, or both, to make a [***] [Omitted 'positive' by Notification No. G.S.R. 77(E), dated 01.2.2021 (w.e.f. 29.7.1997).] adjustment to import competition.