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Orissa High Court

Braja Kishore Tripathy vs Laxmidhar Mishra ..... Opposite Party on 13 January, 2026

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                              CMP No.1948 of 2025

            Braja Kishore Tripathy               .....                   Petitioner
                                                             Represented by Adv. -
                                                             Mamata Mishra

                                          -versus-
            Laxmidhar Mishra                         .....          Opposite Party
                                                             Represented by Adv. -
                                                             M/s Satya Ranjan
                                                             Mohapatra, K.K. Jena


                                 CORAM:
                  MR. JUSTICE ADITYA KUMAR MOHAPATRA


                                          ORDER

13.01.2026 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard learned counsel for the Petitioner and learned counsel for the Opposite Party.

3. Extra copy of the application be served on the learned counsel for the Opposite Party in course of the day.

4. List this matter in the week commencing 02.02.2026 for final disposal.

I.A. No.1982 of 2025

5. As an interim measure, it is directed that status quo with regard to possession over the suit in C.S. No.131 of 2025 pending Page 1 of 2. in the Court of learned Civil Judge (Jr. Division), Jajpur shall be maintained till the next date.

( A.K. Mohapatra ) Judge Sisir Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: Personal Assistant Reason: Authentication Location: ORISSA HIGH COURT Date: 16-Jan-2026 14:25:29 Page 2 of 2.