Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(2)(f) in Bihar Deed Writers Licensing Rules, 1996 (f)he shall be remunerated by the document writer in respect of the documents which he transcribes at the direction or direction of the licensed documents writer.