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[Cites 0, Cited by 0] [Section 319(1)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(1)(b) in The Merchant Shipping Act, 1958

(b)the master of the ship, before making any other entry in any official log book, shall enter or cause to be entered therein the particulars as to the position of the deck line and load lines specified in the certificate.