Bombay High Court
Byramjee Jeejeebhoy Pvt. Ltd. And 3 Ors vs Union Of India Through Under Secretary 2 ... on 26 November, 2018
Bench: A.A. Sayed, A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 526 OF 2015
Byramjee Jeejeebhoy Pvt. Ltd. And 3 Ors ....Petitioner
V/S
Union Of India Through Under Secretary 2 Ors ....Respondent
Mr Dileep Satalekar i/b Divya Jain And Shweta Jain For Petitioner Ms Meena Harshad Doshi for Res.no.2 & 3 Ms Jyotsna N Pandhi for Res No.1 CORAM : A.A. SAYED & A. K. MENON, JJ DATE : 26th November, 2018 P.C. :
By consent Stand Over to 7/1/2019.
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