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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in Bank Term Deposit Scheme, 2006

(1)A term deposit may be transferred from one branch of the scheduled bank from which it has been issued, to any other branch of the said bank, on the assessee making an application, at either of the two branches:Provided that no term deposit shall be transferred from one scheduled bank to another scheduled bank.