Section 31(b) in Rajasthan Motor Vehicles Taxation Rules, 1951
(b)When a token [or a tax certificate] [Inserted by Dated 01-04-86 Published in Rajasthan Gazette, dated 01-04-1986] has been lost and an application has been made under rule 20 for a duplicate token [or a tax certificate] [Inserted by Dated 01-04-86 Published in Rajasthan Gazette, dated 01-04-1986]; or
