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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(3) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(3)The headquarters of the University shall be located in Bidar district. The University shall have jurisdiction all over the State of Karnataka. It may with the prior approval of the State Government establish additional campuses at such other places within the State as it may deem fit and appropriate.