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[Cites 0, Cited by 0] [Section 39(39)] [Section 39] [Entire Act]

State of Haryana - Subsection

Section 39(39)(a) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(a)When the absence from duty is necessitated by orders not to attend office in consequence of infectious disease in the family or household of an employee.