Section 30E(2)(iii) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

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Union of India - Subsection

Section 30E(2)(iii) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(iii)the common main maternity centre shall be so situated that none of the iron ore mines served by it is more than fifteen kilometres away from it: and

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Union of India - Subsection

Section 30E(2)(iii) in The Iron Ore Mines Labour Welfare Cess Rules, 1963