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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(d) in The Punjab Minor Canals Act, 1905

(d)fund all costs so recovered and expend them on the provision of hired labour for any of the canals to which the notification applies, or subject of the provisions, if any, of a record-of-rights specified, in section 26 or section 28, on any other purpose connected with the well-being thereof :