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Union of India - Section

Section 12 in The Indian Post Office Rules, 1933

12.

All reply post cards of private manufacture shall display the title "post card" on the address-side. Reply halves of reply-paid cards shall bear the words "post cards" and Reply". Whatever is printed on the address-side of the inland or international official post cards issued by the Post Office is also permissible on the address-side of cards of private manufacture.