Calcutta High Court (Appellete Side)
Bajaj Electricals Limited vs Mr. Sudip Bose on 19 April, 2023
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
D/L4 CRMSPL 20 of 2022 19.04.2023
With Bpg.
CRAN 1 of 2023 Bajaj Electricals Limited Versus Mr. Sudip Bose Mr. Sanjay Mukherjee, Mr. Dhananjay Nayak.
...for the petitioner.
Petitioner is directed to serve a copy of the application under Section 5 of the Limitation Act upon the opposite party by speed post with acknowledgement due and file affidavit-of-service on the next date fixed for hearing.
Let such service be completed by 15th May, 2023. List the Special Leave to Appeal along with the connected application under the same heading on 16th May, 2023.
All parties shall act on the server copy of this order duly to the parties upon compliance of all requisite formalities.
(Tirthankar Ghosh, J.)