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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(d)[ "major accident" means an incident involving loss of life inside or outside the site, or ten or more injuries inside and/or one or more injuries outside or release of toxic chemicals or explosion or fire or spillage of hazardous chemicals resulting in on-site or off-site emergencies or damage to equipment leading to stoppage of process or adverse affects to the environment] [Substituted by No. G.S.R. 4, dated 16.4.2002 [18.4.2002].].