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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(2)Notice of every meeting of the Managing Committee shall be given to the Medical Officer with an invitation to attend the said meeting so that he may have an opportunity of making suggestions regarding health and nutrition of the children and sanitation of the remand home premises.