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State of Madhya Pradesh - Section

Section 19 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

19. Procedure at meeting.

- Subject to the provisions of this Act, the procedure at a meeting of the Board, the Executive Committee or a Committee shall be such as the Board may, by regulations, determine.