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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in The Chhattisgarh Transit (Forest Produce) Rules, 2001

(3)The sums to be paid in respect of each book of Transit Pass will be such as may be prescribed by the Principal Chief Conservator of Forests, Chhattisgarh.