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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(b) in Calcutta Tramways Company (Acquisition of Undertaking) Act, 1976

(b)wrongfully obtains possession of any property forming part of the undertaking of the Company which has vested in the State Government [under sub-section (1) of section 3], or