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State of Jharkhand - Section

Section 314 in Bihar Education Code, 1961

314. Special concession to pupils of the Scheduled Castes.

- Pupils of the Scheduled Castes, as defined in the Code, must until further orders, be excused fees at all Secondary Schools managed or aided by Government in which less than half of the pupils belong to backward tribes or Scheduled Castes. Local bodies are authorised to grant the same concession in such schools under their control.(G.O. no. 912-E., dated the 27th February 1931,)