Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122(2)] [Section 122] [Entire Act]

Greater Bengaluru City Corporation -

Section 122(2)(i) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(i)after giving the corporation notice of not less than fifteen days, pass