Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 606] [Entire Act] Bengal Presidency - Subsection Section 606(b) in Police Regulations, Bengal , 1943 (b)Brief details of any person or class suspected should always be given; but care must be taken to make each telegram as concise as possible.
