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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(4) in Tamil Nadu Societies Registration Act, 1975

(4)An order made under this section shall, on application, be enforced by any civil court having local jurisdiction in the same manner as a decree of such court. Dissolution at registered societies and adjustment of their affairs.