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[Cites 0, Cited by 19] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(2)Where, in the intervening period between two surveys, any person seeks to vend, the Town Vending Committee may grant a certificate of vending to such person, subject to the scheme, the plan for street vending and the holding capacity of the vending zones.