Delhi High Court - Orders
Oriental Insurance Co Ltd vs Hari Prasad Kamkar & Ors on 8 May, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 478/2019, CM APPL. 51788/2019, CM APPL. 51789/2019
ORIENTAL INSURANCE CO LTD ..... Appellant
Through: Mr. Pradeep Guar and Ms. Sweta
Sinha, Advocates.
versus
HARI PRASAD KAMKAR & ORS ..... Respondents
Through: Mr. Gaurav Kr. Pandey and Mr.
Abinash K. Mishra, Advocates for
respondent Nos. 1 to 3.
Mr. M.K. Rathee, Advocate for
respondent No.2.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 08.05.2023 Let a fresh notice be issued to respondent No. 4 through all permissible modes, returnable on 06.11.2023.
MANOJ KUMAR OHRI, J MAY 8, 2023 ga Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:11.05.2023 12:50:41