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[Cites 0, Cited by 0] [Section 53E] [Entire Act]

State of Haryana - Subsection

Section 53E(3) in Punjab Jail Manual

(3)Any visitor is at liberty to go round the jail un-attended except for a warder escort, if he so desires :Provided that the visitor shall in no case interview a prisoner convicted of sedition or of an offence into which the element of sedition has entered except in the presence of the Superintendent or the Deputy Superintendent.