Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(2) in The M.P. Vanijyik Kar Niyam, 1995 (2)[ Omitted w.e.f. 1.4.99] [Omitted by Notification No. A-3-14-99-ST-V (16), dated 31.3.99 (w.e.f. 1.4.1999).]
