Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(3) in Punjab State Lottery Rules, 1998 (3)The date and timings of draw shall not be altered ordinarily. However, under exceptional circumstances depending upon the market conditions or for any other unforeseen circumstances, the Director may alter a date and timings of draw.
