Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] State of Uttar Pradesh - Section Section 11 in The U.P. Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 11. Prohibition of letting without allotment order. - Save as hereinafter, provided, no person shall let any buildings except letting without allotment order issued under section 16.
