Section 8A(1)(e) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

(e)the school is open to inspection by any officer authorized by the State Government or the local authority;

Legal Document View