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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xxii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(xxii)"Public Market" or "Public Mela" means a market or mela, as the case may be, notified under the proviso to Section 58;