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State of Haryana - Section

Section 1 in The East Punjab Removal of Religious and Social Disabilities Act, 1948

1. Short title and extent.

(1)This Act may be called the East Punjab Removal of Religious and Social Disabilities Act, 1948.
(2)It extends to the whole of the [principal territories] [Substituted for the words 'Punjab' by the Adaptation of Laws Order, 1968.]