Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in The Orissa Goshala Rules, 1985 (1)All realisations made by the traders within the meaning of Sub-section (1) of Section 9 shall be paid at the end of each financial year to the trustee of the Goshala to which their areas have been assigned by the Director.
