Manipur High Court
Shri T.Thangzalam Haokip vs The Speaker Manipur on 24 November, 2020
Bench: Lanusungkum Jamir, Ahanthem Bimol Singh
Item No-1
WP(C) No.542 of 2020
Shri T.Thangzalam Haokip ....Petitioner
-Versus-
The Speaker Manipur
Legislative Assembly & 2 Ors ....Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR.JUSTICE AHANTHEM BIMOL SINGH (Through Video Conferencing) 24.11.2020 Heard Dr.Deepak, learned counsel for the petitioner.
Issue notice.
Mr.Chittaranjan, learned counsel appears on behalf of respondent Nos.1 and 2.
Petitioner to take steps for service of notice on respondent No.3 by Speed Post within one week from today.
List the matter again on 14.1.2021.
JUDGE JUDGE Priyojit