Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Meera Goyal on 15 December, 2014
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.39 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23109/2013
(Arising out of impugned final judgment and order dated 17/01/2013
in ITA No. 1263/2011 passed by the High Court Of Delhi At N.
Delhi)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
MEERA GOYAL Respondent(s)
(with interim relief and office report)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Ms. Madhurima Tatia, Adv.
Ms. Gargi Khanna, Adv.
For Mrs. Anil Katiyar, Adv.
For Respondent(s) Mr. Parag Tripathi, Sr. Adv.
Ms. Simran Mehta, Adv.
Ms. Aruna Gupta, Adv.
Ms. Swati Singh, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 24.03.2015 for final disposal.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.12.19 14:59:36 IST Reason: