Bombay High Court
Sharp Industries Ltd. (In Liquidation) vs M/S. Videocon Industries Ltd on 13 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR REPORT NO. 77 OF 2023
In
COMPANY PETITION 400 OF 2012
Sharp Industries Ltd. (in Liquidation) ....PETITIONER
V/S
M/s. Videocon Industries Ltd. ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 13th July, 2023 P.C. :
S. O. to 14/07/2023 ( at 02.30 pm).
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