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Bombay High Court

Sharp Industries Ltd. (In Liquidation) vs M/S. Videocon Industries Ltd on 13 July, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     OFFICIAL LIQUIDATOR REPORT NO. 77 OF 2023
                         In
           COMPANY PETITION 400 OF 2012

 Sharp Industries Ltd. (in Liquidation)                ....PETITIONER
             V/S
 M/s. Videocon Industries Ltd.                       ....RESPONDENT

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 13th July, 2023 P.C. :

S. O. to 14/07/2023 ( at 02.30 pm).
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