Section 2 in Bihar Drivers (Appointment and Service Conditions) Rules, 2005
2. Definitions.
- In these Rules, unless the context otherwise require -(a)"State Government" means the State Government of Bihar;(b)"Commission" means the Bihar Staff Selection Commission;(c)"Appointing Authority" means the authority authorised under Rule 7;(d)"Grade" means the grade prescribed under Rule 3;(e)"Merit list" means the list of candidates recommended by the Bihar Staff Selection Commission.
