Section 59(2) in Sri Sathya Sai University for Human Excellence Act, 2018
(2)The Karnataka State Higher Education Council shall conduct Inspection of University once in two years regarding;-(i)Standard of Instructions for grant of degree;(ii)Quality of Education;(iii)Avoidance of commercialization of Higher Education;(iv)contravention of the provisions of the Act if any;and send report to the Government.
