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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Prof. Abdul Gani Bhat on 17 November, 2023

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                        Sr. No.02
                                                        Regular List

 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR
                              CPCR No. 02/2012

Robkar.                                          ...Petitioner(s)/Appellant(s)
Through:     Mr. Mohsin Qadiri, Sr. AAG with
             Ms. Maha Majeed, Assisting Counsel.
                                    Vs.
Prof. Abdul Gani Bhat.                                     ...Respondent(s)
Through:     None.
CORAM:

           HON'BLE MR. JUSTICE ATUL SREEDHARAN, JUDGE
           HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE


                                ORDER

17.11.2023 Vide order dated 06.09.2023, bailable warrants were issued to secure the presence of respondent. Execution report of the same is still awaited.

List on 15.12.2023.




             (JAVED IQBAL WANI)               (ATUL SREEDHARAN)
                  JUDGE                                  JUDGE
SRINAGAR:
17.11.2023
Shaista