Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 17 November, 2023
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No.02
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR No. 02/2012
Robkar. ...Petitioner(s)/Appellant(s)
Through: Mr. Mohsin Qadiri, Sr. AAG with
Ms. Maha Majeed, Assisting Counsel.
Vs.
Prof. Abdul Gani Bhat. ...Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE ATUL SREEDHARAN, JUDGE
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
17.11.2023 Vide order dated 06.09.2023, bailable warrants were issued to secure the presence of respondent. Execution report of the same is still awaited.
List on 15.12.2023.
(JAVED IQBAL WANI) (ATUL SREEDHARAN)
JUDGE JUDGE
SRINAGAR:
17.11.2023
Shaista